Section 237(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(2)Any rule made under sub-section (1) may be general for all Zila Panchayats or all Kshettra Panchayats or special for any one or more Zila Panchayats or Kshettra Panchayats to be specified [x x x] [Omitted by Section 28(ii) of U.P. Act No. 3 of 1973.].