Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(1)(b) in Uttarakhand Fiscal Responsibility and Budget Management Act, 2005

(b)To manage guarantees and other contingent liabilities prudently, with particular reference to the quality and level of such liabilities;