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Punjab-Haryana High Court

D.K. Kalra & Others vs Haryana Urban Development Authority & ... on 24 July, 2013

Author: Jaspal Singh

Bench: Jaspal Singh

                        IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH


                                     Regular Second Appeal No.1788 of 2000 (O & M)
                                                     Date of Decision: July 24, 2013


                  D.K. Kalra & others
                                                                 ..... APPELLANTS

                                                VERSUS

                  Haryana Urban Development Authority & others
                                                        ..... RESPONDENTS

                                                   ...

CORAM: HON'BLE MR. JUSTICE JASPAL SINGH ...

PRESENT: - Mr. Arun Jain, Senior Advocate, with Mr. Amit Jain, Advocate, for the appellants. Mr. Raman Gaur, Advocate, for respondent Nos.1 and 2.

. . .

Jaspal Singh, J This appeal has been dismissed vide separate judgment of even date rendered in Regular Second Appeal No.2544 of 2000 titled "V.K. Kapoor & others Vs. Haryana Urban Development Authority & others".



                                                                  (Jaspal Singh)
                  July 24, 2013                                       Judge
                  avin


Thakral Rajeev
2014.01.16 13:26
I attest to the accuracy and
integrity of this document
High Court Chandigarh