Punjab-Haryana High Court
D.K. Kalra & Others vs Haryana Urban Development Authority & ... on 24 July, 2013
Author: Jaspal Singh
Bench: Jaspal Singh
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
Regular Second Appeal No.1788 of 2000 (O & M)
Date of Decision: July 24, 2013
D.K. Kalra & others
..... APPELLANTS
VERSUS
Haryana Urban Development Authority & others
..... RESPONDENTS
...
CORAM: HON'BLE MR. JUSTICE JASPAL SINGH ...
PRESENT: - Mr. Arun Jain, Senior Advocate, with Mr. Amit Jain, Advocate, for the appellants. Mr. Raman Gaur, Advocate, for respondent Nos.1 and 2.
. . .
Jaspal Singh, J This appeal has been dismissed vide separate judgment of even date rendered in Regular Second Appeal No.2544 of 2000 titled "V.K. Kapoor & others Vs. Haryana Urban Development Authority & others".
(Jaspal Singh)
July 24, 2013 Judge
avin
Thakral Rajeev
2014.01.16 13:26
I attest to the accuracy and
integrity of this document
High Court Chandigarh