Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107(3)] [Section 107] [Entire Act] Union of India - Subsection Section 107(3)(b) in The Trade Marks Act, 1999 (b)where that other expression, symbol or sign is of itself such as to indicate that the reference is to such registration as is mentioned in clause (a); or