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Chattisgarh High Court

Smt. Poonam Patel vs State Of Chhattisgarh 31 Mcc/132/2019 ... on 14 February, 2019

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                              Order Sheet

                                   Writ Petition (S) No. 977 of 2019

                    Smt. Poonam Patel Versus State of Chhattisgarh and Others




                     Shri Ishan Verma, counsel for the petitioner prays for withdrawal of the writ
14.02.2019

petition with liberty to approach the Court, if need so arises.

Prayer is allowed.

Accordingly, the writ petition stands dismissed as withdrawn with the aforesaid liberty.

Sd/--

(P. Sam Koshy) JUDGE Khatai