Chattisgarh High Court
Smt. Poonam Patel vs State Of Chhattisgarh 31 Mcc/132/2019 ... on 14 February, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (S) No. 977 of 2019
Smt. Poonam Patel Versus State of Chhattisgarh and Others
Shri Ishan Verma, counsel for the petitioner prays for withdrawal of the writ
14.02.2019
petition with liberty to approach the Court, if need so arises.
Prayer is allowed.
Accordingly, the writ petition stands dismissed as withdrawn with the aforesaid liberty.
Sd/--
(P. Sam Koshy) JUDGE Khatai