Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(1A)] [Section 84] [Entire Act] State of Kerala - Subsection Section 84(1A)(b) in Kerala Land Reforms Act, 1963 (b)if the extent of the land comprised in the gift exceeds the ceiling area specified in the said clause, to the extent of that ceiling area: