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Patna High Court - Orders

M/S Parag Milk Foods vs State Of Bihar & Anr on 17 April, 2012

Author: Aditya Kumar Trivedi

Bench: Aditya Kumar Trivedi

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Miscellaneous No.8501 of 2010
                     ======================================================
                     M/S Parag Milk Foods
                                                                          .... .... Petitioner/s
                                                      Versus
                     State Of Bihar & Anr
                                                                     .... .... Opposite Party/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s   : Mr.
                                                Mr. Akash Chaturvedi

                     For the Opposite Party/s : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR
                     TRIVEDI
                     ORAL ORDER


3       17-04-2012

In spite of service of summon effected against opposite party no. 2, he failed to appear.

Heard learned counsel for both sides. Order is reserved.

RPS/- (Aditya Kumar Trivedi, J)