Patna High Court - Orders
M/S Parag Milk Foods vs State Of Bihar & Anr on 17 April, 2012
Author: Aditya Kumar Trivedi
Bench: Aditya Kumar Trivedi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.8501 of 2010
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M/S Parag Milk Foods
.... .... Petitioner/s
Versus
State Of Bihar & Anr
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
Mr. Akash Chaturvedi
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR
TRIVEDI
ORAL ORDER
3 17-04-2012In spite of service of summon effected against opposite party no. 2, he failed to appear.
Heard learned counsel for both sides. Order is reserved.
RPS/- (Aditya Kumar Trivedi, J)