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State of Odisha - Section

Section 21 in The Orissa Subordinate Fisheries Service Rules, 1994

21. Repeal and savings.

(1)The Orissa Subordinate Fisheries Service Rules, 1975 are hereby repealed.
(2)Notwithstanding such repeal, any order or action taken under the rules so repealed shall be deemed to have been made or taken under the corresponding provisions under these rules.