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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 5(21) in Telecommunication (Broadcasting and Cable Services) Interconnection (Digital Addressable Cable Television Systems) Regulations, 2012

(21)No service provider shall demand from any other service provider a minimum guaranteed amount as subscription fee for the channels provided by such service provider.Chapter - V Disconnection of Signals of TV Channels