Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 (1)Subject to the provisions of this rule, any market functionary may employ assistants to work on his behalf in a market area or in any market therein.
