Allahabad High Court
The Commissioner Of Income Tax Meerut & ... vs M/S Modi Xerox Limited New Delhi on 12 January, 2010
Bench: Rajes Kumar, Subhash Chandra Nigam
Court No. - 37 Case :- INCOME TAX APPEAL No. - 30 of 2001 Petitioner :- The Commissioner Of Income Tax Meerut & Another Respondent :- M/S Modi Xerox Limited New Delhi Petitioner Counsel :- A.N.Mahajan,A.Kumar,B.J.Agarwal,D. Awasthi,G. Krishna,R.K. Upadhyay,S.Chopra Respondent Counsel :- P. Agarwal Hon'ble Rajes Kumar,J.
Hon'ble Subhash Chandra Nigam,J.
Heard Sri R.K.Upadhyaya, learned Standing Counsel and Sri R.R.Agarwal, learned counsel appearing on behalf of the respondent. The appeal is admitted on the substantial questions of law, mentioned in the memorandum of appeal.
In view of the fact that some of the questions have already been decided by this Court, it would be appropriate to decide the present appeal finally. List for final disposal on 24.02.2010. Order Date :- 12.1.2010 R./