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[Cites 0, Cited by 38] [Entire Act]

State of Telangana - Section

Section 10 in Telangana Town-Planning Act, 1920

10. Resolution to make or adopt scheme.

- The resolution under section 9 shall be published by notification in the prescribed manner by the chairman; and such notification shall state that a copy of the plan is kept for the inspection of the public at all reasonable hours at the municipal office.