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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The Transport Of Animals Rules, 1978

(1)When dogs or cats are to be transported for long distances--
(a)they shall be fed and given water atleast two hours prior to their transport and shall not be packed for transport if they are hungry or thirsty;
(b)they should be exercised as late as possible before despatch;
(c)they shall be given adequate water for drinking every four hours in summer or every six hours during winter;
(d)they shall be fed once in twelve hours in the case of adult dogs or cats and they shall be fed once in four hours in the case of puppies and kittens in accordance with the instructions of the consignors, if any;
(e)adequate arrangements shall be made for their care and management during the journey.