Allahabad High Court
State Of U.P. Thru Prin. Secy. ... vs Kalyan Das Sharma & Anr. ( S/S 5378/2009 ) on 29 January, 2010
Author: Raiiv Sharma
Bench: Raiiv Sharma
Court No. - 24 Case :- REVIEW PETITION DEFECTIVE No. - 3 of 2010 Petitioner :- State Of U.P. Thru Prin. Secy. Cooperative & Ors. Respondent :- Kalyan Das Sharma & Anr. ( S/S 5378/2009 ) Petitioner Counsel :- Standing Counsel Hon'ble Raiiv Sharma.J.
List the matter before the appropriate Court. Order Date :- 29.1.2010 Ajit/-