Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

State Of U.P. Thru Prin. Secy. ... vs Kalyan Das Sharma & Anr. ( S/S 5378/2009 ) on 29 January, 2010

Author: Raiiv Sharma

Bench: Raiiv Sharma

Court No. - 24

Case :- REVIEW PETITION DEFECTIVE No. - 3 of 2010

Petitioner :- State Of U.P. Thru Prin. Secy. Cooperative & Ors.

Respondent :- Kalyan Das Sharma & Anr. ( S/S 5378/2009 )
Petitioner Counsel :- Standing Counsel

Hon'ble Raiiv Sharma.J.

List the matter before the appropriate Court. Order Date :- 29.1.2010 Ajit/-