Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 52 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

52. Notification of grant of licence.

- On receiving an intimation in writing from the applicant that he is willing to accept licence in the form approved by the Commission and after the applicant satisfies the conditions specified for the grant, of the licence, the Commission shall publish the licence or such part or gist thereof as the Commission considers appropriate.