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State of Uttar Pradesh - Section

Section 47 in The U.P. Co-operative Societies Employees Service Regulations, 1975

47.

In case where transfer involves change of station, six days may be allowed for preparation and one journey day:Provided that where distance to be travelled exceeds 400 kilometers, one additional journey day may be allowed for every additional 400 kilometers or part thereof:Provided further that if the joining time so allowed expires on a holiday observed by the office to which the employee has been posted, he shall join duty on the date immediately following such holiday.