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Union of India - Section

Section 5 in The Bangalore Metro Railway (Carriage and Ticket) Rules, 2011

5. Application of other Acts and rules.

(1)Nothing in these rules shall be deemed to detract from the operation of -
(a)the Explosive Act, 1884 (Act 4 of 1884);
(b)the Explosive Rules, 1983;
(c)the Indian Arms Act, 1959 (Act 54 of 1959); or
(d)the Indian Arms Rules, 1962.
(2)Nothing in these rules shall prevent carrying of one piece of safety match box or a gas lighter by a Bangalore metro railway passenger.