Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 130 in Siliguri Municipal Corporation Act, 1990

130. Rate of tax.

- The rate of tax on carriages and animals shall be such as may be determined by regulations and different rates may be fixed for different classes of carriages or animals:Provided that the rate of such tax shall not exceed one hundred rupees annually in the case of a carriage or an animal.