Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tripura - Subsection

Section 22(1)(d) in Tripura Panchayats Act, 1993

(d)if he is absent from five consecutive meetings of the Gram Panchayat without the leave of the Gram Panchayat.