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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 70(1)(a) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(a)carry out the policies and directions of the District Panchayat and take necessary measures for the speedy execution of all works and developmental schemes of the District Panchayat;