Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 277 in The Assam Excise Rules, 2016 277. Prohibition of import of intoxicants in certain cases. - The Government of Assam may, by special order, prohibit the import of any intoxicant whatsoever into the territories to which the Act applies from any other State or country.
