Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] State of Kerala - Subsection Section 3(1) in Guruvayoor Devaswom Act, 1978 (1)The administration, control and management of the Devaswom shall be vested in a Committee constituted in the manner hereinafter provided.
