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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(2)(d) in Jawaharlal Nehru Technological Universities Act, 2008

(d)the organisation, promotion, and supervision of the extracurricular activities of the students and the arrangements in regard to their personal comforts and hygienic conditions required to maintain proper health of the students;