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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 24 in The National Council For Teacher Education Act, 1993

24. Budget of the Council. - The Council shall prepare, in such form and at such time each year as may be prescribed, a budget in respect of the financial year next ensuing, showing the estimated receipts and expenditure, and copies thereof shall be forwarded to the Central Government.