Section 2 in GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' PENSION ACT, 1984
2. Definitions.- :-
In this Act unless the context otherwise requires(1)"Assembly" means the Gujarat Legislative Assembly;(2)"Member" means a member elected to Assembly:(3)"term of office", in relation to a member means the period beginning with the date of publication of the notification of his election as a member and ending with the date on which his seat becomes vacant.
