Uttarakhand High Court
CRLA/223/2016 on 2 April, 2026
Author: Alok Kumar Verma
Bench: Alok Kumar Verma
Office Notes, reports,
orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order with
Signatures
02.04. Second Bail Application (IA No.971 of 2025)
2026 in
CRLA No.223 of 2016
Hon'ble Alok Kumar Verma, J.
Hon'ble Alok Mahra, J.
Mr. Akshay Pradhan, learned counsel for the appellant.
2. Mr. J.S. Virk, learned Deputy Advocate General for the respondent.
3. List along with the record of CLRA No.221 of 2016.
(Alok Mahra, J.) (Alok Kumar Verma, J.) 02.04.2026 Shiv/