Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(ii) in The Bihar Fish Jalkar Management Act, 2006 (ii)On the basis of water-shed area and production capacity of Jalkars, classification of Jalkars in three categories - Fine, medium and low-shall be made by District Fisheries Officer.
