Supreme Court - Daily Orders
M/S Hariom Tyres Nasibpur (Narnaul) ... vs Sunil Bhardwaj on 10 February, 2020
ITEM NO.52 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 23440/2019
M/S HARIOM TYRES NASIBPUR (NARNAUL) THROUGH PARTNERSPetitioner(s)
VERSUS
SUNIL BHARDWAJ Respondent(s)
IA No. 143733/2019 - EXEMPTION FROM FILING O.T.
IA No. 143735/2019 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 10-02-2020 These matters were called on for hearing today.
For Petitioner(s)
Mr. Umang Shankar, AOR
For Respondent(s)
Ms Akansha Srivastava, Adv.
Mr. Rabin Majumder, AOR
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent is granted four weeks time as last opportunity for filing counter affidavit.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity stands declined.
Signature Not Verified
ANIL LAXMAN PANSARE Digitally signed by Anil Laxman Pansare Date: 2020.02.10 Registrar 16:55:32 IST Reason: