Section 35(2AA)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 35(2AA)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2AA)(c) in The Income Tax Act, 1961

(c)"Indian Institute of Technology" shall have the same meaning as that of "Institute" in clause (g) of section 3 of the Institutes of Technology Act, 1961 (59 of 1961);

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Union of India - Subsection

Section 35(2AA)(c) in The Income Tax Act, 1961