Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 279 in Gujarat High Court Rules, 1993 279. Presentation by Advocate. - The presentation of any petition on behalf of a party represented by a Advocate shall be made by-such Advocate personally or by another Advocate on his behalf or by his recognised Clerk.
