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Madras High Court

D.Saranya vs M/S. Silverline Agencies on 23 November, 2021

Author: V.Bharathidasan

Bench: V.Bharathidasan

                                                                          Crl.O.P.No.28478 of 2015



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 Dated: 23.11.2021

                                                     Coram:

                          THE HONOURABLE MR.JUSTICE V.BHARATHIDASAN

                                            Crl.O.P.No. 28478 of 2015 &
                                                 MP.No.1 of 2015
                D.Saranya
                Director,
                M/s. Jaimaruthi Energies Private Limited,
                Door No. C-295, Cheran Manager,
                Villankurichi Road,
                Coimbatore-641 035                                               ...Petitioner
                                                        Vs.
                1. M/s. Silverline Agencies,
                   Door No. 17, Sundaresa Iyer Layout,
                   Trichy Road,
                   Coimbatore-641 018,
                   Rep. by its Power Agent
                   M. Ramesh Kumar
                2. M/s. Jaimaruthi Energies Private limited,
                   Door No. C- 295, Cheranmanager,
                   Villankurichi Road,
                   Coimbatore- 641 035
                3. S. Senthilkumar,
                   Director,
                   M/s. Jaimaruthi Energies Private limited,
                   Door No. C- 295, Cheranmanager,
                   Villankurichi Road,
                   Coimbatore- 641 035
                4. M. Karthikeyan,
                   Director,

                Page 1 / 3


https://www.mhc.tn.gov.in/judis
                                                                                   Crl.O.P.No.28478 of 2015



                                                                          V.BHARATHIDASAN, J.
                   M/s. Jaimaruthi Energies Private limited,
                   Door No. C- 295, Cheranmanager,
                   Villankurichi Road,
                   Coimbatore- 641 035
                5. A. Kalaiselvan,
                   Director
                   M/s. Jaimaruthi Energies Private limited,
                   Door No. C- 295, Cheranmanager,
                   Villankurichi Road,
                   Coimbatore- 641 035                                        ...Respondents
                PRAYER: Criminal Original Petition filed under Section 482 of Criminal
                Procedure Code, to call for the records in connection with C. C. No. 287 of 2015
                pending on the file of the Learned Judicial Magistrate No. III, Coimbatore and
                quash the same.
                                   For Petitioner      : Mr.N.Umapathi
                                   For Respondents : Mr.S.Saravanan

                                                    ORDER

Learned counsel for the respondents, on instructions, states that the matter has been settled between the parties and the complaint itself has been closed.

2. Recording the aforesaid submission, this criminal original petition is closed.

23.11.2021 ska Index : Yes / No Speaking Order/Non Speaking Order Crl.O.P.No. 28478 of 2015 Page 2 / 3 https://www.mhc.tn.gov.in/judis Crl.O.P.No.28478 of 2015 & MP.No.1 of 2015 Page 3 / 3 https://www.mhc.tn.gov.in/judis