Madras High Court
D.Saranya vs M/S. Silverline Agencies on 23 November, 2021
Author: V.Bharathidasan
Bench: V.Bharathidasan
Crl.O.P.No.28478 of 2015
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated: 23.11.2021
Coram:
THE HONOURABLE MR.JUSTICE V.BHARATHIDASAN
Crl.O.P.No. 28478 of 2015 &
MP.No.1 of 2015
D.Saranya
Director,
M/s. Jaimaruthi Energies Private Limited,
Door No. C-295, Cheran Manager,
Villankurichi Road,
Coimbatore-641 035 ...Petitioner
Vs.
1. M/s. Silverline Agencies,
Door No. 17, Sundaresa Iyer Layout,
Trichy Road,
Coimbatore-641 018,
Rep. by its Power Agent
M. Ramesh Kumar
2. M/s. Jaimaruthi Energies Private limited,
Door No. C- 295, Cheranmanager,
Villankurichi Road,
Coimbatore- 641 035
3. S. Senthilkumar,
Director,
M/s. Jaimaruthi Energies Private limited,
Door No. C- 295, Cheranmanager,
Villankurichi Road,
Coimbatore- 641 035
4. M. Karthikeyan,
Director,
Page 1 / 3
https://www.mhc.tn.gov.in/judis
Crl.O.P.No.28478 of 2015
V.BHARATHIDASAN, J.
M/s. Jaimaruthi Energies Private limited,
Door No. C- 295, Cheranmanager,
Villankurichi Road,
Coimbatore- 641 035
5. A. Kalaiselvan,
Director
M/s. Jaimaruthi Energies Private limited,
Door No. C- 295, Cheranmanager,
Villankurichi Road,
Coimbatore- 641 035 ...Respondents
PRAYER: Criminal Original Petition filed under Section 482 of Criminal
Procedure Code, to call for the records in connection with C. C. No. 287 of 2015
pending on the file of the Learned Judicial Magistrate No. III, Coimbatore and
quash the same.
For Petitioner : Mr.N.Umapathi
For Respondents : Mr.S.Saravanan
ORDER
Learned counsel for the respondents, on instructions, states that the matter has been settled between the parties and the complaint itself has been closed.
2. Recording the aforesaid submission, this criminal original petition is closed.
23.11.2021 ska Index : Yes / No Speaking Order/Non Speaking Order Crl.O.P.No. 28478 of 2015 Page 2 / 3 https://www.mhc.tn.gov.in/judis Crl.O.P.No.28478 of 2015 & MP.No.1 of 2015 Page 3 / 3 https://www.mhc.tn.gov.in/judis