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[Cites 0, Cited by 0] [Section 327] [Entire Act]

State of Tamilnadu - Subsection

Section 327(3) in The Coimbatore City Municipal Corporation Act, 1981

(3)If, in the Commissioner's opinion, the said structure is imminently dangerous to the inmate thereof, the Commissioner shall order the immediate evacuation thereof and any person disobeying may be removed by any police officer.