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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(xi) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(xi)If a candidate would have been entitled in respect of his/her age for direct recruitment in any year in which no such recruitment was held, lie/she shall be deemed to be eligible in the next following recruitment, if he/she is not overage by more than 3 years.