Section 115WC(1)(e) in The Income Tax Act, 1961

[Cites 0, Cited by 1] [Section 115WC(1)] [Section 115WC] [Entire Act]

Union of India - Subsection

Section 115WC(1)(e) in The Income Tax Act, 1961

(e)[ five per cent of the expenses referred to in clause (Q) of sub-section (2) of section 115-WB.] [ Inserted by Act 21 of 2006, Section 29 (w.e.f. 1.4.2007).]

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Union of India - Subsection

Section 115WC(1)(e) in The Income Tax Act, 1961