Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 214(2)] [Section 214] [Entire Act] State of Gujarat - Subsection Section 214(2)(b) in The Bombay Land Revenue Code, 1879 (b)regulating the assessment of land to the land revenue and the alteration and revision of such assessment and the recovery of land revenue;