Punjab-Haryana High Court
Ram Swaroop And Others vs State Of Haryana And Others on 1 September, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 5763 of 2008 (O&M)
Date of Decision: 1.9.2010.
Ram Swaroop and others
....Appellants
Versus
State of Haryana and others
...Respondents
CORAM : Hon'ble Mr. Justice Rajesh Bindal Present:- Mr. Sunil Panwar, Advocate for the appellants.
Mr. Ashish Gupta, AAG Haryana. RAJESH BINDAL J For orders, see detailed reasons recorded in a separate order passed today in RFA No. 459 of 2008 Laxmi Narain Vs. State of Haryana and others.
(RAJESH BINDAL) 1.9.2010. JUDGE Reema