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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(v) in Cyberabad (Metropolitan Area) Police Act, 2004

(v)in section 48 of the principal Act, in sub-section (1), for the expression "section 161 of the Code of Criminal Procedure, 1898", the expression "section 161 of the Code of Criminal Procedure, 1973", shall be substituted;