Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Odisha - Section Section 48 in The Orissa Port Trust Act, 1962 48. Form and circulation of Budget Estimates. - The estimates shall be printed in the form prescribed and a copy thereof shall be served on each trustee, not less than ten clear days prior to the day appointed for the meeting specified in Section 47.
