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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(iii) in The West Bengal Electricity Regulatory Commission (Balancing and Settlement Code) Regulations, 2008

(iii)On the basis of the daily statements the consolidated monthly statement is to be prepared. Such monthly statement of state level energy account shall be prepared and issued to all concerned entities within first ten days of the succeeding month mentioning the following items :