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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(3) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(3)The Members of the Town Vending Committee except the elected members shall be nominated on the basis of names suggested by the Government/ Authorities/ Agencies/Associations.