Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 30 in U.P. E-Court Fees Rules, 2016 30. Distinguished Unique Identification Number of the E-Court Fees certificate. - A Distinguished Unique Identification Number of the E-Court Fees certificate shall be written or printed at the top of the document.
