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Bombay High Court

Echjay Forgings Private Limited vs Union Of India Through Secratery, ... on 23 January, 2023

Author: Abhay Ahuja

Bench: Nitin Jamdar, Abhay Ahuja

                                                              1                   13. WP 963.23.doc

                           JPP

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION

                                        WRIT PETITION NO. 963 OF 2023

                           Echjay Forgings Pvt. Ltd.                              ... Petitioners
                                V/s.
                           The Union of India and Ors.                            ... Respondents

                           Mr. Jas Sanghavi i/b. PDS Legal for the Petitioner
                           None for the Respondents

                                                          CORAM : NITIN JAMDAR &
                                                                 ABHAY AHUJA, JJ.

DATE : 23 JANUARY 2023 P.C. :-

The learned Counsel for the Petitioner states that he has intimated the circulation of this Petition to the Respondents.

2. None appears for the Respondents.

3. Issue notice to the Respondents, returnable on 27 February 2023.

4. In addition, the Petitioner is permitted to serve private notice through Registered Post A.D./Speed Post/E-mail and file affidavit of service.

ABHAY AHUJA, J. NITIN JAMDAR, J.

JYOTI by JYOTI PRAKASH PRAKASH PAWAR PAWAR Date: 2023.01.25 10:03:30 +0530