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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(2) in M.P. Minor Mineral Rules, 1996

(2)The Register of application for quarry leases and the register of quarry leases shall be open to inspection by any person on payment of the following fee:-Rs. 10.00 (Rupees Ten) for first hour or part thereof;Rs. 5.00 (Rupees Five) for next subsequent hour or part thereof.