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State of Uttar Pradesh - Section

Section 58 in The U.P. Contract Labour (Regulation Abolition) Rules, 1975

58. First-aid facilities [Sections 19 and 35(2) (k)].

- In every establishment coming within the scope of the Act there shall be provided and maintained so as to be readily accessible during all working hours first-aid boxes at the rate of not less than one box for 150 contract labour or part thereof ordinarily employed.