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Supreme Court - Daily Orders

Commissioner Of Income Tax 11, Mumbai vs M/S Goodwill Theatres Pvt Ltd Through ... on 2 May, 2017

     ITEM NO.62                          REGISTRAR COURT. 1              SECTION IIIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C) No(s).                 6404/2017

     COMMISSIONER OF INCOME TAX 11, MUMBAI                              Petitioner(s)

                                                     VERSUS

     M/S GOODWILL THEATRES PVT LTD                                      Respondent(s)



     Date : 02/05/2017 This petition was called on for hearing today.



     For Petitioner(s)                 Mr. Pabitra Kumar Biswal, Adv.
                                       Mrs. Anil Katiyar, Adv.


     For Respondent(s)                 Mr. Gaurav Agrawal, Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks' time is granted to the learned counsel for the respondent to file counter affidavit.

List again on 24.07.2017.

(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2017.05.09 14:47:58 IST Reason: