Supreme Court - Daily Orders
Commissioner Of Income Tax 11, Mumbai vs M/S Goodwill Theatres Pvt Ltd Through ... on 2 May, 2017
ITEM NO.62 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 6404/2017
COMMISSIONER OF INCOME TAX 11, MUMBAI Petitioner(s)
VERSUS
M/S GOODWILL THEATRES PVT LTD Respondent(s)
Date : 02/05/2017 This petition was called on for hearing today.
For Petitioner(s) Mr. Pabitra Kumar Biswal, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s) Mr. Gaurav Agrawal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time is granted to the learned counsel for the respondent to file counter affidavit.
List again on 24.07.2017.
(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2017.05.09 14:47:58 IST Reason: