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Rajasthan High Court - Jaipur

Lal Chand And Another vs Smt Shashi Prabha Devi And Others on 31 January, 2011

IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR ORDER S.B. Civil Misc. Stay Application No. 274/2011 In S.B. Civil First Appeal No. 62/2011 Lal Chand @ Ram Babu & Another. Vs. Smt. Shashi Prabha Devi & Others.

Date of Order: 31.01.2011 Hon'ble Mr. Narendra Kumar Jain,J.

Mr. Arvind Kumar Sharma, for the appellants.

Heard learned counsel for the appellants on the stay application. There is no ground to pass any interim stay order in the facts and circumstances of present case. Stay application is, accordingly, dismissed.

(Narendra Kumar Jain),J.

Manoj, Item No.13(Stay Application)