Supreme Court - Daily Orders
Commissioner Of Income Tax I Jaipur ... vs Atma Ram Gupta on 4 December, 2017
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.5 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32426/2017
(Arising out of impugned final judgment and order dated 14-09-2016
in ITA No. 180/2015 passed by the High Court of Judicature for
Rajasthan at Jaipur)
COMMISSIONER OF INCOME TAX I JAIPUR (RAJASTHAN) Petitioner(s)
VERSUS
ATMA RAM GUPTA Respondent(s)
(IA No.127259/2017-CONDONATION OF DELAY IN FILING and IA
No.127261/2017-CONDONATION OF DELAY IN REFILING)
Date : 04-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Ms. Pinky Anand, ASG.
Mr. Rupesh Kumar, Adv.
Mr. Manish P., Adv.
Mr. Parthiv Goswami, Adv.
Ms. Snidha Mehra, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
(SWETA DHYANI) (SAROJ KUMARI GAUR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.12.05 17:53:51 IST Reason: