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Supreme Court - Daily Orders

Commissioner Of Income Tax I Jaipur ... vs Atma Ram Gupta on 4 December, 2017

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.5                         COURT NO.12                 SECTION XV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32426/2017

     (Arising out of impugned final judgment and order dated 14-09-2016
     in ITA No. 180/2015 passed by the High Court of Judicature for
     Rajasthan at Jaipur)

     COMMISSIONER OF INCOME TAX I JAIPUR (RAJASTHAN)                 Petitioner(s)

                                               VERSUS

     ATMA RAM GUPTA                                                  Respondent(s)

     (IA No.127259/2017-CONDONATION OF DELAY IN FILING and IA
     No.127261/2017-CONDONATION OF DELAY IN REFILING)

     Date : 04-12-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)             Ms. Pinky Anand, ASG.
                                   Mr. Rupesh Kumar, Adv.
                                   Mr. Manish P., Adv.
                                   Mr. Parthiv Goswami, Adv.
                                   Ms. Snidha Mehra, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

The special leave petition is dismissed on the ground of delay.

(SWETA DHYANI) (SAROJ KUMARI GAUR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.12.05 17:53:51 IST Reason: