Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] State of Jammu-Kashmir - Subsection Section 35(2)(b) in The Jammu and Kashmir State Electricity Regulatory Commission Act, 2000 (b)the form and manner in which and the authority before whom the oath of office and secrecy should be subscribed under sub-section (4) of section 5;