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State of Bihar - Section

Section 41 in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976

41. Ancient monuments, etc., no longer requiring protection.

- If the State Government are of opinion that it is no longer necessary to protect any ancient and historical monument or archaeological site and remains under the provisions of this Act, it may, by notification in the Official Gazette, declare that the ancient and historical monument or archaeological site and remains, as the case may be, has ceased to be protected monument or a protected area for the purposes of this Act.