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Himachal Pradesh High Court

Mmu vs . State Of H.P. & Ors. on 29 May, 2025

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

MMU Vs. State of H.P. & Ors.

CWP No.626 of 2021 29.05.2025 Present: Ms. Shreya Chauhan, Advocate, for the petitioner.

Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents-State. Mr. Suresh Saini, Advocate, for the proposed respondents.

Reply to CMP No.23950 of 2024 not filed. As prayed for, let the needful be done within four weeks.

List thereafter.

(Ajay Mohan Goel) Judge May 29, 2025 (Rishi)